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Municipal Corporation vs M/S Bsbk Private Limited 4Th Floor
2024 Latest Caselaw 35 Chatt

Citation : 2024 Latest Caselaw 35 Chatt
Judgement Date : 19 June, 2024

Chattisgarh High Court

Municipal Corporation vs M/S Bsbk Private Limited 4Th Floor on 19 June, 2024

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                   W.A. No. 350 of 2024
            Municipal Corporation Versus M/s Bsbk Private Limited 4th Floor & Ors.



19/06/2024           Mr. Satish Agrawal, learned Advocate appearing through Video

               conferencing on advanced copy and Mr. Mateen Siddiqui, learned

               Advocates for the appellant, Mr. Kishore Bhaduri, learned Senior Advocate

               with Mr. Shashank Thakur, Dy. Advocate General, Mr. Pankaj Singh,

               learned Panel Lawyer, appeared for the respondent No.5.

Mr. Kishore Bhaduri, learned Senior Advocate states that SUDA has

also filed appeal against the impugned judgment by the order passed by

Hon'ble Single Judge.

Registry is directed to place the matter along-with W.A. No. 352 of

2024, W.A. No. 354 of 2024 and W.A. No. 356 of 2024 on Monday i.e.

24/06/2024 after duly examined the petition without any defect or not.

                            Sd/-                               Sd/-
                    (Sachin Singh Rajput)                 (Ramesh Sinha)
                           Judge                           Chief Justice




   Ashish
 

 
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