Chattisgarh High Court
Arun Kumar Pandey vs State Of Chhattisgarh on 19 June, 2024
Author: Narendra Kumar Vyas
Bench: Narendra Kumar Vyas
Page 1 of 2
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 3126 of 2024
1. Arun Kumar Pandey S/o Late Vrinda Prasad Pandey Aged About 66 Years
Retired Chowkidar, Posted At Office Of S.D.O. Champa Shakha Nahar Sub
Division No. 1 Seoni Champa, Water Resources Department District Janjgir-
Champa (C.G.)
2. Smt. Mongra Bai Rathore W/o Late Dilip Kumar Rathore Aged About 51 Years
R/o Bazarpara Tahsil Janjgir, District Janjgir - Champa (C.G.) Husband Of
Petitioner Was Retired Helper, Posted At Office Of S.D.O. Jal Sanshadhan
Sub Division No. 01 Janjgir Water Resources Department District Janjgir-
Champa (C.G.)
3. Dwarika Prasad Kashyap S/o Late Mahettar Lal Aged About 65 Years
Retired Camp Attendent, Posted At Office Of S.D.O. Champa Shakha Nahar
Sub Division No. 1 Seoni Champa, Water Resources Department District
Janjgir-Champa (C.G.)
4. Pardeshi Ram Bareth S/o Late Panchram Bareth Aged About 66 Years
Retired Chowkidar, Posted At Office Of S.D.O. Champa Shakha Nahar Sub
Division No. 1 Seoni Champa, Water Resources Department District Janjgir-
Champa (C.G.)
5. Mani Shankar Rathore S/o Late Mahettar Prasad Aged About 65 Years
Retired Sthal Sahayak, Posted At Office Of S.D.O. Janjgir, Shakha Nahar Up
Sambhag No. 1 Janjgir, Water Resources Department District Janjgir-
Champa (C.G.)
6. Narmada Prasad Yadav S/o Late Budhram Yadav Aged About 65 Years
Retired Jeep Driver, Posted At Office Of S.D.O. Akaltara Shakha Nahar Up
Sambhag No. 8 Loharsi Kharoud Water Resources Department District
Janjgir-Champa (C.G.)
7. Gangaram Yadav S/o Late Anturam Yadav Aged About 64 Years
Retired Jal Vahak, Posted At Office Of S.D.O. Champa Shakha Nahar Up
Sambhag No. 1 Seoni Champa, Water Resources Department District Janjgir-
Champa (C.G.)
8. Smt. Kheek Bai Sahu W/o Late Tikaram Sahu Aged About 55 Years
R/o Village Sukharikala Tahsil Barpali, District Korba (C.G.), Husband Of
Petitioner Was Retired Chowkidar, Posted At Office Of S.D.O. Champa
Shakha Nahar Up Sambhag No. 01 Seoni Champa Water Resources
Department, District Janjgir - Champa (C.G.)
9. Amrit Lal Bareth S/o Late Kartik Ram Bareth Aged About 65 Years
Retired Helper, Posted At Office Of S.D.O. Champa Shakha Nahar Up
Sambhag No. 1 Seoni Champa, Water Resources Department District Janjgir-
Champa (C.G.)
---- Petitioners
Versus
1. State of Chhattisgarh Through Secretary, Department Of Water Resources,
Department, Sihawa Bhawan, Mantralaya, New Raipur, District Raipur (C.G.)
2. Engineer In Chief Water Resources Department, Sihawa Bhawan New
Raipur, District Raipur (C.G.)
Page 2 of 2
3. Chief Engineer Department Of Water Resources Hasdeo Kachhar Bilaspur,
District Bilaspur (C.G.)
4. Executive Engineer Hasdev Nahar Jal Prabandh Sambhag Janjgir Water
Resources Department, District Janjgir-Champa (C.G.)
5. Joint Director Pension And Account Treasury Department Bilaspur Division,
District Bilaspur (C.G.)
--------RESPONDENTS
__________________________________________________________
For the Petitioner : Mr. F.S. Khare, Advocate.
For the Respondent/State : Mr. Suyashdhar Badgaiyan, Dy. Ga
_________________________________________________________
Hon'ble Shri Justice Narendra Kumar Vyas
Order on Board
19/06/2024.
1. The issue involved in this writ petition has already been decided
by this Court in case of Faguvaram Patel & others Vs. State
of Chhattisgarh [WPS No. 3870 of 2021 (decided on
30.09.2022].
2. In view of the above, the instant writ petition also deserves to be disposed
of in terms of the judgment passed by this Court in case of Faguvaram
Patel (supra).
3. Accordingly, the writ petition (s) stands disposed of.
Sd/-
(Narendra Kumar Vyas)
Judge
Santosh
