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Ishwar Das vs State Of Chhattisgarh
2024 Latest Caselaw 201 Chatt

Citation : 2024 Latest Caselaw 201 Chatt
Judgement Date : 25 June, 2024

Chattisgarh High Court

Ishwar Das vs State Of Chhattisgarh on 25 June, 2024

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                            CRA No. 135 of 2020
                   Ishwar Das Versus State of Chhattisgarh




25/06/2024

Mr. S.R.J. Jaiswal, counsel for the appellant.

Mr. Raj Kumar Gupta, Additional A.G. for the State.

Arguments heard.

Reserved for judgment.

                   Sd/-                                                 Sd/-

              (Goutam Bhaduri)                                     (Rajani Dubey)
                   Judge                                                Judge




  Gowri/RD
 

 
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