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Dhaniram Joshi vs State Of Chhattisgarh
2024 Latest Caselaw 104 Chatt

Citation : 2024 Latest Caselaw 104 Chatt
Judgement Date : 21 June, 2024

Chattisgarh High Court

Dhaniram Joshi vs State Of Chhattisgarh on 21 June, 2024

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              CRA No.148 of 2011
                  Dhaniram Joshi Versus State of Chhattisgarh

             k




21/06/2024           Shri H.S. Ahluwalia, Counsel for the appellant.

                     Shri Ajit Singh, Government Advocate for the State/respondent.

Heard arguments of both the parties.

The matter is reserved for judgment.

Sd/-

(Arvind Kumar Verma) Judge

Prakash

 
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