Ultratech Cement Limited(Rawan ... vs State Of Chhattisgarh
2023 Latest Caselaw 72 Chatt

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                     WPC No. 3554 of 2019
              Ultratech Cement Co. Ltd. Vs. State of Chhattisgarh & Ors.
                        WPC Nos. 3754 of 2019 and 3773 of 2019



04.01.2023          Shri Ashish Shrivastava, Sr. Advocate along with Shri Aman
             Pandey, Advocate for the petitioner.
                    Shri Rahul Jha, Govt. Advocate, Shri Palash Tiwari and Shri
             Yogesh Chandra Sharma, Advocates for respective respondents.

At the request of counsel for the petitioner, list these cases on 30.01.2023 in List-1.

Meanwhile, the counsel for the petitioner may also bring on record the judgment passed by the Karnataka High Court along with the order passed by the Supreme Court wherein the judgment of Karnataka High Court was subjected to challenge.

Meanwhile, the petitioner may also serve the complete set of petition to the counsel for the Intervenor.

Interim relief granted earlier to continue till the next date of hearing.

Sd/-

(P. Sam Koshy) Judge

Inder