Janmajay @ Dhodo vs State Of Chhattisgarh
2023 Latest Caselaw 558 Chatt

Citation : 2023 Latest Caselaw 558 Chatt
Judgement Date : 27 January, 2023

Chattisgarh High Court

Janmajay @ Dhodo vs State Of Chhattisgarh on 27 January, 2023

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                   CRA No. 589 of 2018
                       Janmajay @ Dhodo Versus State of Chhattisgarh
    Division Bench:

    Hon'ble Shri Justice Sanjay K. Agrawal &
    Hon'ble Shri Justice Radhakishan Agrawal, JJ




27/01/2023     Ms. Nirupama Bajpai, Advocate for the appellant.

               Mr. Afroz Khan, Panel Lawyer for the respondent-State.

Arguments heard.

Reserved for judgment.

                             Sd/-                                    Sd/-
                      (Sanjay K. Agrawal)                    (Radhakishan Agrawal)
                           Judge                                    Judge




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