Saupatram vs Diwanchand
2023 Latest Caselaw 540 Chatt

Citation : 2023 Latest Caselaw 540 Chatt
Judgement Date : 25 January, 2023

Chattisgarh High Court

Saupatram vs Diwanchand on 25 January, 2023

                                     1


              HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet

                            WA No. 428 of 2020

              Saupatram & Others Versus Diwanchand & Others



25/01/2023        Heard Mr. Manoj Paranjpe, learned counsel, appearing for

             the appellants. Also heard Mr. Ratnesh Agrawal, learned counsel,

             appearing for the respondent No. 1 as well as Mr. Jitendra Pali,

learned Deputy Advocate General, appearing for the respondent

No. 3.

Arguments concluded.

Reserved for judgment.

                     Sd/-                                   Sd/-
              (Arup Kumar Goswami)                 (Rakesh Mohan Pandey)
                  Chief Justice                          Judge




    Amit

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