Namita Diwan vs State Of Chhattisgarh
2023 Latest Caselaw 539 Chatt

Citation : 2023 Latest Caselaw 539 Chatt
Judgement Date : 25 January, 2023

Chattisgarh High Court

Namita Diwan vs State Of Chhattisgarh on 25 January, 2023

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                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet

                            Writ Appeal No. 627 of 2022
                Namita Diwan Versus State of Chhattisgarh & Others



25/01/2023      Heard Mr. Faisal Akhtar, learned counsel for the appellant. Also

             heard Mr. Gagan Tiwari, learned Deputy Government Advocate,

             appearing for respondents No. 1 to 3 and 5.

It is submitted by them that similar matters have been heard and

the judgments are awaited.

List this case on 10.02.2023.

                          Sd/-                                Sd/-
                (Arup Kumar Goswami)                  (Rakesh Mohan Pandey)
                     Chief Justice                           Judge




 Brijmohan

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