Smt. Mayavati vs Birendra Kumar
2023 Latest Caselaw 535 Chatt

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                     CRR No. 576 of 2019

                            Smt. Mayavati Versus Birendra Kumar




        25/01/2023         Mr. Vipin Singh, Counsel for the Applicant.

                           Mr. Sanjeev Sahu, Counsel for the respondent.

Heard.

Both the parties are directed to file their affidavits mentioning their movable and immovable properties in the light of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha & Another reported in (2021) 2 SCC 324.

List this case in the next week.

Sd/-

(Rajani Dubey) Judge

Ruchi