Citation : 2023 Latest Caselaw 513 Chatt
Judgement Date : 24 January, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (227) No.58 of 2023
Jk Lakshmi Cement Limited Versus Derhin Bande
24.01.2023 Mr. N. Naha Roy, counsel for the Petitioner.
Mr. Avinash K. Mishra, G.A. for the State.
Heard.
Issue notice to the Respondents on payment of P.F. as per Rules.
Notice be also issued on I.A. No.1/2023 (an application for grant of ad-interim relief).
Post this matter thereafter. In the meanwhile, purely as an interim measure, directed to the trial Court not to pass any final judgment in the subject matter till the next date of hearing.
Sd/-
(Rajani Dubey) Judge
Deepti Jha
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