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Kishan Lal Arora (Died) Through ... vs Pramod Kumar Agrawal
2023 Latest Caselaw 478 Chatt

Citation : 2023 Latest Caselaw 478 Chatt
Judgement Date : 23 January, 2023

Chattisgarh High Court
Kishan Lal Arora (Died) Through ... vs Pramod Kumar Agrawal on 23 January, 2023
                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                        FA No. 83 of 2016
       Kishan Lal Arora (died) Through Lrs. Versus Pramod Kumar Agrawal & Ors.
                                           FA 82/2016




23/01/2023            Shri H.B. Agrawal, learned Senior Counsel appears along with Shri
             Bhawarlal Parakh and Smt. Swati Agrawal, counsel for the Appellants.
                      Shri Siddharth Rathore, counsel for Respondent Nos. 1 and 2.

None for Respondent Nos. 3 and 4, though served. Shri Ravi Pal Maheshwari, Panel Lawyer for the State/ Respondent Nos. 5 and 6.

Shri H.B. Agrawal, learned counsel appearing for the Appellants prays two weeks' time to move an appropriate application for staying the effect and operation of the impugned judgment and decree dated 30.01.2016 passed in Civil Suit No. 26-A/2012.

Time, as prayed for, is granted. Post this matter after two weeks for further orders.

Sd/-

(Sanjay S. Agrawal) Judge

sunita

 
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