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Bhagwan Das vs Raj Kumar Modi Adopted
2023 Latest Caselaw 462 Chatt

Citation : 2023 Latest Caselaw 462 Chatt
Judgement Date : 23 January, 2023

Chattisgarh High Court
Bhagwan Das vs Raj Kumar Modi Adopted on 23 January, 2023
                                                                      NAFR

             HIGH COURT OF CHHATTISGARH, BILASPUR

                      First Appeal No. 119 of 2019
 Bhagwan Das, S/o Dwarika Das, Aged About 67 Years (At Present)
  Occupation Business R/o Korba, Tahsil Katghora, District Bilaspur, Present
  District Korba, Chhattisgarh.

                                                              ---- Appellant

                                Versus

1. Raj Kumar Modi, Adopted S/o Prakash Chand Modi, Aged About 25 Years
   R/o Main Road Korba, Tehsil And District Korba, Chhattisgarh.

2. Smt. Abhilasha Mati, D/o Prakash Chand Modi Aged About 26 Years R/o
   Main Road Korba, Tehsil, Post And District Korba, Chhattisgarh.

3. Smt. Ganga Devi Modi, Wd/o Late Prakash Chand Modi Aged About 50
   Years R/o Main Road, Korba, Tehsil, Post, District Korba, Chhattisgarh.

4. Ashok Kumar Modi, S/o Late Kishan Lal Modi Aged About 42 Years Caste
   Agrawal, Occupation Business, R/o Main Road Korba, Tehsil, Post And
   District Korba, Chhattisgarh.

5. Sanjay Kumar Modi, S/o Late Kishan Lal Modi Aged About 53 Years Caste
   Agrawal, Occupation Business, R/o Main Road Korba, Tehsil, Post, District
   Korba, Chhattisgarh.

6. Raja Modi, S/o Late Kishan Lal Modi Aged About 24 Years Caste Agrawal,
   Occupation Business, R/o Main Road Korba, Tehsil, Post And District
   Korba, Chhattisgarh.

7. Smt. Rajkumari Devi, D/o Late Kishan Lal Modi Aged About 47 Years W/o
   Ganesh Prasad Agrawal, R/o Raigarh, District Raigarh, Chhattisgarh.

8. Smt. Vijay Laxmi Goyanka, D/o Late Kishan Lal Modi Aged About 45 Years
   W/o Om Prakash Goyanka, Caste Agrawal, R/o Gadyari, Raipur, District
   Raipur, Chhattisgarh.

9. Smt. Meera Goyanka D/o Late Kishan Lal Modi Aged About 43 Years R/o
   Samta Colony, Raipur, District Raipur, Chhattisgarh.

10. Smt. Asha Bansal, D/o Late Kishan Lal Modi Aged About 37 Years R/o Durg,
    District Durg, Chhattisgarh.

11. Smt. Shyama Agrawal, D/o Late Kishan Lal Modi Aged About 35 Years W/o
    Pradeep Kumar Agrawal, R/o Tatanagar, Jharkhand, Jharkhand.

12. Smt. Meena Agrawal, D/o Late Kishan Lal Modi Aged About 30 Years W/o
    Dilip Kumar Agrawal, R/o Raurkela, Orissa, Orissa.

13. Smt. Manju Agrawal, D/o Late Kishan Lal Modi Aged About 29 Years R/o
    Jawahar Nagar, Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
 14. Smt. Sangeeta Agrawal, D/o Late Kishan Lal Modi Aged About 26 Years R/o
    Raurkela, Orissa, Orissa

15. Smt. Ginni Bai, W/o Chandrabhan Bhopalpuriya D/o Smt. Laxmi Devi Modi,
    R/o Gajanan Medical Store, Naila, Tehsil And District Janjgir Champa,
    Chhattisgarh (Abated), District : Janjgir-Champa, Chhattisgarh

16. Pawan Agrawal, S/o Rekhchand Agrawal Aged About 45 Years R/o
    Biramitrapur, District Sundergarh (Wrongly Mentioned In Impugned
    Judgment As Singhbumi) Orissa, Orissa

17. Vimla Agrawal D/o Rekchand Agrawal Aged About 42 Years R/o
    Biramitrapur, District Sundergarh (Wrongly Mentioned In Impugned
    Judgment As Singhbumi) Orissa, Orissa

18. Smt. Prema Agrawal D/o Rekhchand Agrawal Aged About 40 Years W/o
    Gopal Agrawal, R/o Biramitrapur, District Sundergarh (Wrongly Mentioned
    In Impugned Judgment As Singhbumi) Orissa, Orissa

19. Smt. Shulila Agrawal, D/o Rekhchand Agrawal Aged About 38 Years R/o
    Biramitrapur, District Sundergarh, Orissa, District : Sundargarh, Orissa

20. Smt. Lalita Agrawal, D/o Rekhchand Agrawal Aged About 35 Years R/o
    Biramitrapur, District Sundergarh, Orissa, District : Sundargarh, Orissa

21. Smt. Santosh Agrawal, D/o Rekhchand Agrawal Aged About 33 Years R/o
    Biramitrapur, District Sundergarh, Orissa, District : Sundargarh, Orissa

22. Smt. Saroj Agrawal, D/o Rekhchand Agrawal Aged About 30 Years R/o
    Biramitrapur, District Sundergarh, Orissa, District : Sundargarh, Orissa

23. Smt. Madhu Agrawal, Wd/o Shiv Agrawal R/o Jugal Betel Centre, Near
    Saptdev Temple, Main Road Korba, Tahsil And District Korba, Chhattisgarh,
    District : Korba, Chhattisgarh

24. Jugal Agrawal, S/o Late Phoolchand Agrawal R/o Jugal Betel Centre, Near
    Saptdev Temple, Main Road, Korba, Tahsil And District Korba,
    Chhattisgarh, District : Korba, Chhattisgarh

25. Shiv Agrawal, S/o Late Phoolchand Agrawal R/o Jugal Betel Centre, Near
    Saptdev Temple, Main Road, Korba, Tahsil And District Korba,
    Chhattisgarh, District : Korba, Chhattisgarh

26. Smt. Omi Agrawal W/o Satyanarayan R/o Infront Of Majid Akaltara, Tahsil
    Akaltara, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
    Chhattisgarh

27. Smt. Santosh Agrawal, W/o Mohan Agrawal R/o Agrasen Ward, Baloda
    Road, Akaltara, Tahsil Akaltara, District Janjgir Champa, Chhattisgarh,
    District : Janjgir-Champa, Chhattisgarh

28. Smt. Chanda Devi, Wd/o Late Radhe Shyam Modi Aged About 65 Years R/o
    Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
    Chhattisgarh

29. Anil Kumar Modi, S/o Late Radhe Shyam Modi Aged About 48 Years R/o
    Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
    Chhattisgarh

30. Pawan Kumar Modi, S/o Late Radhe Shyam Modi Aged About 45 Years R/o
    Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
    Chhattisgarh

31. Vinod Kumar Modi, S/o Late Radhe Shyam Modi Aged About 42 Years R/o
    Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
    Chhattisgarh

32. Smt. Sarita Agrawal, D/o Late Radhe Shyam Modi Aged About 40 Years W/
    o Suresh Agrawal, R/o Umra Road, Kharsia, District Raigarh, Chhattisgarh,
    District : Raigarh, Chhattisgarh

33. Smt. Shoba Agrawal, D/o Late Radhe Shyam Modi Aged About 36 Years R/
    o Budwari Bazar, Sakti, District Janjgir Champa, Chhattisgarh, District :
    Janjgir-Champa, Chhattisgarh

34. Smt. Geeta Devi Modi, Wd/o Late Bisambhar Prasad Modi Aged About 55
    Years R/o Rajkamal Store, Main Road, Korba, Tahsil And District Korba,
    Chhattisgarh, District : Korba, Chhattisgarh

35. Smt. Vidya Agrawal, W/o Ashok Agrawal Aged About 38 Years D/o Late
    Bisambhar Prasad Modi, R/o Swaraj Cycle Store, Mahanadi Complex,
    Niharika Kosabadi, Korba, Tahsil And District Korba, Chhattisgarh, District :
    Korba, Chhattisgarh

36. Raj Kumar Modi, S/o Late Bisambhar Prasad Modi Aged About 36 Years,
    R/o Rajkamal Store, Main Road, Korba, Tahsil And District Korba,
    Chhattisgarh, District : Korba, Chhattisgarh

37. Rakesh Kumar Modi, S/o Late Bisambhar Prasad Modi Aged About 34
    Years R/o Rajkamal Store, Main Road, Korba, Tahsil, District Korba,
    Chhattisgarh, District : Korba, Chhattisgarh

38. Vinay Kumar Modi, S/o Late Bisambhar Prasad Modi Aged About 34 Years
    R/o Rajkamal Store, Main Road, Korba, Tahsil And District Korba,
    Chhattisgarh, District : Korba, Chhattisgarh.

39. Smt. Shewta Agrawal, W/o Madhukant Agrawal Aged About 28 Years D/o
    Late Bisambhar Prasad Modi, R/o Rishi Colony, Dayalband, Bilaspur,
    District Bilaspur, Chhattisgarh, District : Bilaspur, Chhattisgarh.

40. Sushil Kumar, S/o Radhe Shyam Aged About 44 Years R/o Champa, Tahsil
    Janjgir District Bilaspur, Present District Janjgir Champa, Chhattisgarh,
    District : Janjgir-Champa, Chhattisgarh.

                                                               ---- Respondents

For Appellant : Shri Shobhit Koshta, Advocate. For Respondent No.5 : Shri Saurabh Sahu, Advocate.

For Respondent No.8 : Shri Siddharth Shukla, Adocate.

Hon'ble Shri Justice Arvind Singh Chandel

Order On Board

23/01/2023

1. Heard I.A. No.5/2023, application for withdrawal of the instant appeal.

2. In the said application, it is mentioned that due to family settlement, the appellant, now does not want to press this appeal and want to withdraw the same. The said application is supported by the afdavit of appellant.

3. On due consideration, I.A. No.5/2023, application for withdrawal of the instant appeal is allowed.

4. Accordingly, the appeal is dismissed as withdrawn.

Sd/-

(Arvind Singh Chandel) Judge Prakash

 
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