Khuti @ Sukru vs Bhagat (Dead) Through Lrs
2023 Latest Caselaw 394 Chatt

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet,
                                      SA No. 413 of 2022
                      Khuti @ Sukru Versus Bhagat (dead) Through Lrs




18.01.2023          Shri Ishan Verma, counsel for the appellant.

                    Shri Ayaz Naved, G.A. for the State/respondent 5.

Heard on I.A.No.01, an application seeking exemption from filing the typed

copy of the judgment and decree dated 31.08.2000 (Annexure A/2).

On due consideration, the application is allowed and the appellant is

exempted from filing the typed copy of the same.

Also heard on I.A.No. 02, an application for condonation of delay of 2 days

in preferring this appeal.

On due consideration and for the reasons assigned therein, the application

is allowed and the delay is hereby condoned.

I.A.No.01 and 02, thus, stand disposed of.

Call for the records of both the Courts below and post this matter for

admission thereafter.

Sd/-

(Sanjay S. Agrawal) Judge

Anjani