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M/S Calcutta Pipe Fittings vs The Commissioner Of Commercial ...
2023 Latest Caselaw 392 Chatt

Citation : 2023 Latest Caselaw 392 Chatt
Judgement Date : 18 January, 2023

Chattisgarh High Court
M/S Calcutta Pipe Fittings vs The Commissioner Of Commercial ... on 18 January, 2023
                                        1


               HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet

                             TAXC No. 8 of 2023

M/s. Calcutta Pipe Fittings Versus The Commissioner of Commercial Tax & Others




18/01/2023         Mr. Moolchand Jain, learned counsel, appearing for the

             applicant submits that this case is covered by the judgment and

             order passed by this Court in WA No. 687/2018 (State of

             Chhattisgarh through its Principal Secretary, Commercial Tax

             Department & Others v. M/s. Tata Tele Services Limited) and other

             connected cases, which were decided on 18.08.2022.


                   Ms. Astha Shukla, learned Government Advocate, appearing

             for the respondents, prays that this matter may be taken up on

24.01.2023 in order to enable her to go through the judgment and

to respond accordingly.

Prayer is allowed.

List on 24.01.2023, as a fresh case.

                     Sd/-                                      Sd/-
              (Arup Kumar Goswami)                    (Rakesh Mohan Pandey)
                  Chief Justice                             Judge
     Amit
 

 
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