Smt. Sagar Bai vs The Junior/Assistant Engineer, ...
2023 Latest Caselaw 361 Chatt

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                     FA No. 197 of 2015
    Smt. Sagar Bai & others Versus The Junior/assistant Engineer, Chhattisgarh State
                               Electricity Board & others


17/01/2023         Shri S.P. Sahu, Advocate for the appellants.
                   Shri Anumesh Shrivastava, Advocate for the respondent No.2.

Shri Sanjay Pathak, Panel Lawyer for the State/respondent. Learned counsel for the appellants submits that he want to withdraw this appeal for want of Court fee.

After going through the nature of judgment and issue, it would be deemed to interact with the appellants in this case.

Let the appellants appear before this Court on 30-01-2023.

                          SD/-                                                  SD/-

                      (Goutam Bhaduri)                              (N.K.Chandravanshi)
                           Judge                                          Judge




Amardeep