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M/S Shree Jeet Transport vs Union Of India
2023 Latest Caselaw 238 Chatt

Citation : 2023 Latest Caselaw 238 Chatt
Judgement Date : 12 January, 2023

Chattisgarh High Court
M/S Shree Jeet Transport vs Union Of India on 12 January, 2023
                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet

                             Writ Petition (T) No. 117 of 2022

             M/s. Shree Jeet Transport Versus Union of India & Others



12/01/2023            Heard Mr. S. K. Bagaria, learned senior counsel, assisted

               by Mr. Kumar Ajit and Mr. Raja Sharma, learned counsel for the

               petitioner.    Also heard Mr. Ramakant Mishra, learned Deputy

               Solicitor General along with Ms. Anmol Sharma, learned Central

               Government Counsel, appearing for respondent Nos. 1 & 3 and

Mr. Vikram Sharma, learned Deputy Government Advocate,

appearing for respondent No.2.

Hearing concluded.

Judgment reserved.

                               Sd/-                                Sd/-
                (Arup Kumar Goswami)                     (Arvind Singh Chandel)
                     Chief Justice                                Judge




 Chandra
 

 
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