Kishor Sahu vs Sudama Prasad Shukla
2023 Latest Caselaw 214 Chatt

Citation : 2023 Latest Caselaw 214 Chatt
Judgement Date : 11 January, 2023

Chattisgarh High Court

Kishor Sahu vs Sudama Prasad Shukla on 11 January, 2023

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                      FA No. 51 of 2019
                   Kishor Sahu Versus Sudama Prasad Shukla & another


11/01/2023         Shri Akath Kumar Yadav, Advocate with Shri Pramod Shrivastava,
             Advocate for the appellant.
                   Shri Jaiprakash Shukla, Advocate for the proposed appellants.
                   Shri Achyut Tiwari, Advocate for the respondent No.1.

None for the State/respondent No.2. Arguments heard.

Reserved for judgment.

                          SD/-                                             SD/-
                   (Goutam Bhaduri)                           (N.K.Chandravanshi)
                          Judge                                       Judge




Amardeep

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