Simplex Casting Limited vs Rajesh Jain
2023 Latest Caselaw 174 Chatt

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                                Order Sheet
                                            F.A. No. 96 of 2022

                         Simplex Casting Limited and another Versus Rajesh Jain




09.01.2023

Shri Ankit Pandey, counsel for the Appellants.

Heard on I.A. No.03/2022, an application seeking exemption from filing the certified

copy of the impugned judgment and decree.

On due consideration, I am not inclined to allow the same.

The said application is according rejected and disposed of.

At this stage, learned counsel for the Appellants prays for two weeks' time to

furnish the same on record.

As prayed by him, post this matter in the week commencing 30th January, 2023.

Sd/-

(Sanjay S. Agrawal) Judge

Nikita