Balla Bandhe vs State Of Chhattisgarh
2023 Latest Caselaw 171 Chatt

                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                        CRA No. 1208 of 2013
                              Balla Bandhe Versus State of Chhattisgarh
     Division Bench:

     Hon'ble Shri Justice Sanjay K. Agrawal &
     Hon'ble Shri Justice Rakesh Mohan Pandey, JJ




09/01/2023        Mr. Dhirendra Mishra, Advocate for the appellant.

                  Mr. Ashish Tiwari, Government Advocate and Ms. Ruchi Nagar, Deputy
             Government Advocate for the respondent-State.

Judgment passed separately.

Signed and dated.

Since this appeal has been argued by the counsel appointed though High Court Legal Service Committee and the appellant is in jail since 17.01.2013, a copy of the final judgment be sent to the appellant as well as to the Superintendent of Jail, where the appellant is languishing, the Secretary, High Court Legal Service Committee and the Addl. Sessions Judge, Bhatapara, District Raipur (CG) for information and needful action. It be also sent by e-mail/fax.

                                Sd/-                                       Sd/-
                         (Sanjay K. Agrawal)                       (Rakesh Mohan Pandey)
                              Judge                                       Judge




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