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Tuna @ Avinash And Anr vs State Of Chhattisgarh
2023 Latest Caselaw 144 Chatt

Citation : 2023 Latest Caselaw 144 Chatt
Judgement Date : 6 January, 2023

Chattisgarh High Court
Tuna @ Avinash And Anr vs State Of Chhattisgarh on 6 January, 2023
                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                       CRA No. 1088 of 2013
                       Tuna @ Avinash and another Versus State of Chhattisgarh
                                                WITH
                                          CRA-1612-2019
     Division Bench:

     Hon'ble Shri Justice Sanjay K. Agrawal &
     Hon'ble Shri Justice Rakesh Mohan Pandey, JJ




06/01/2023       Mr. Saurabh Dangi and Ms. Aditi Singhvi, Advocates for the appellants in CRA-
             1088-2013.

                 Mr. Shashi Kumar Kushwaha, Advocate for the appellant in CRA-1612-2019.

                 Mr. Ashish Tiwari, Government Advocate and Mr. Somya Rai, Panel Lawyer for
             the respondent-State.

Arguments heard.

Reserved for judgment.

Meanwhile, parties are at liberty to submit their written submission within 03 days.

                                 Sd/-                                    Sd/-
                          (Sanjay K. Agrawal)                    (Rakesh Mohan Pandey)
                               Judge                                    Judge




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