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Parasram Sahu vs Smt. Nilam Namdev Ekka
2023 Latest Caselaw 108 Chatt

Citation : 2023 Latest Caselaw 108 Chatt
Judgement Date : 5 January, 2023

Chattisgarh High Court
Parasram Sahu vs Smt. Nilam Namdev Ekka on 5 January, 2023
                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                                  Order Sheet
                                            CONT No.1263 of 2022
                               Parasram Sahu Versus Smt. Nilam Namdev Ekka




05.01.2023         Shri Vikram Kumar Dixit, counsel for the Petitioner.

                   Heard.

                   Issue show cause notice to the Respondents on payment of PF as per rules.

Shri Avinash K. Mishra, learned Government Advocate, present in the Court, is directed to seek instructions regarding compliance of the judgment dated 14.08.2020 passed by this Court in W.P.(227) No.512/2017 and file the status within 10 weeks.

Post the matter thereafter.

Sd/-

(Deepak Kumar Tiwari) JUDGE

Priya

 
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