M/S Natural Collections (L.L.P.) vs State Of Chhattisgarh
2023 Latest Caselaw 953 Chatt

Citation : 2023 Latest Caselaw 953 Chatt
Judgement Date : 14 February, 2023

Chattisgarh High Court

M/S Natural Collections (L.L.P.) vs State Of Chhattisgarh on 14 February, 2023

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                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet

                            Writ Appeal No. 51 of 2019
  M/s Natural Collections (L.L.P.) & Another Versus State of Chhattisgarh & Others



13/02/2023      Heard Mr. Manoj Paranjpe along with Mr. Shreyansh Agrawal,

             learned counsel for the appellants. Also heard Ms. Astha Shukla,

             learned Government Advocate, appearing for respondents No. 1, 2 & 4

and Mr. Ashish Shrivastava, learned senior counsel, assisted by

Mr. Rohishek Verma, learned counsel, appearing for respondent No.3.

Judgment is reserved.

                        Sd/-                                    Sd/-
                 (Arup Kumar Goswami)                    (Narendra Kumar Vyas)
                     Chief Justice                             Judge




 Brijmohan

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