Mishrilal vs Mohanlal
2023 Latest Caselaw 752 Chatt

Citation : 2023 Latest Caselaw 752 Chatt
Judgement Date : 6 February, 2023

Chattisgarh High Court

Mishrilal vs Mohanlal on 6 February, 2023

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                                 FA No. 520 of 2018

                           Mishrilal Versus Mohanlal & Ors.




06.02.2023   Shri Manoj Paranjpe, counsel for the appellant.

             Shri Vinod Kumar Sharma, counsel for respondents 1, 2 and 4 to 6.

Arguments heard.

Reserved for judgment.

                    Sd/-                                       Sd/-

             (Goutam Bhaduri)                           (NK Chandravanshi)

                   Judge                                       Judge




   Bini

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