Smt. Sushila Singh vs Mahadev Singh
2023 Latest Caselaw 1064 Chatt

Citation : 2023 Latest Caselaw 1064 Chatt
Judgement Date : 17 February, 2023

Chattisgarh High Court

Smt. Sushila Singh vs Mahadev Singh on 17 February, 2023

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                             MA(C ) No.1323 of 2015
            Smt. Sushila Singh & Ors. Versus Mahadev Singh & Anr.

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17/02/2023          Shri Amiyakant Tiwari, Counsel for the appellants.

                    Shri Dashrath Gupta, Counsel for respondent No.2.

Heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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