Dhruv Das And Ors vs State Of C.G
2023 Latest Caselaw 1025 Chatt

Citation : 2023 Latest Caselaw 1025 Chatt
Judgement Date : 16 February, 2023

Chattisgarh High Court

Dhruv Das And Ors vs State Of C.G on 16 February, 2023

                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                     CRA No. 140 of 2002

                                  Vedram Versus State Of C.G.

                                          CRA/177/2002




16.02.2023

Ms. Sharmila Singhai, Sr. Advocate with Ms. Archie Agrawal and Ms. Deepali Pandey, counsel for the respective appellants. Mr. Ghanshyam Patel, Government Advocate for the State. Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) JUDGE

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