Mohd. Shafique vs State Of Chhattisgarh
2022 Latest Caselaw 5737 Chatt

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                    CRA No. 278 of 2011

                       Mohd. Shafique Versus State Of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Sachin Singh Rajput




13.09.2022         Mr. Maneesh Sharma, counsel for the appellant.

                   Mr. Ashish Tiwar, G.A. with Mr. Sudeep Verma, Dy. G.A. and Mr.

             Soumya Rai, PL for the State / respondent.

Argument heard.

Judgment reserved.

Learned counsel for the parties are at liberty to file brief synopsis

along with list of citations within three days from today.

                             Sd/-                                         Sd/-
                      (Sanjay K. Agrawal)                    (Sachin Singh Rajput)
                            Judge                                    Judge




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