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Amit Kumar Jaiswal vs Chhattisgarh State Co-Operative ...
2022 Latest Caselaw 5604 Chatt

Citation : 2022 Latest Caselaw 5604 Chatt
Judgement Date : 7 September, 2022

Chattisgarh High Court
Amit Kumar Jaiswal vs Chhattisgarh State Co-Operative ... on 7 September, 2022
                HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                             WA No. 309 of 2021

 Amit Kumar Jaiswal Versus Chhattisgarh State Co-operative Tribunal & Others

                             WA No. 438 of 2022



07/09/2022      Heard Mr. Dilip Kumar Swain, learned counsel for the

             appellant in WA No. 309/2021 and Mr. Aman Saxena, learned

             counsel for the appellant in WA No. 438/2022.     Also heard

             Mr. Raghvendra Pradhan, learned Additional Advocate General,

             appearing for respondent Nos. 1 & 3 in WA No. 309/2021 and

respondent Nos. 1 to 3 in WA No. 438/2022 and Mr. Prafull N.

Bharat, learned senior counsel assisted by Mr. Jirendra

Shrivastava and Mr. Mayank Chandrakar, learned counsel,

appearing for respondent No.2 in WA No.309/2021 and

respondent No. 4 in WA No. 438/2022.

Hearing complete.

Judgment reserved.

                       Sd/-                               Sd/-
               (Arup Kumar Goswami)                 (Deepak Kumar Tiwari)
                    Chief Justice                        Judge


 Chandra
 

 
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