Suresh Hotwani vs Sheikh Abdul Wahid
2022 Latest Caselaw 6487 Chatt

Citation : 2022 Latest Caselaw 6487 Chatt
Judgement Date : 31 October, 2022

Chattisgarh High Court

Suresh Hotwani vs Sheikh Abdul Wahid on 31 October, 2022

                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                                   Order Sheet

                                             F.A. No.168 of 2018
                               Suresh Hotwani Versus Shekh Abdul Wahid




31.10.2022         Mr. Manoj Paranjpe, Mr. Ankit Singhal, Mr. Arpit Agrawal & Mr. Shreyansh

             Agrawal, counsel for the Appellant.

                   Mr. Rajeev Shrivastava, Sr. Advocate with Ms.Isha Jajodya, for the respondent.

Arguments heard.

Reserved for judgment/orders.

                         Sd/-                                    Sd/-
                   (Goutam Bhaduri)                       (Radhakishan Agrawal)
                         Judge                                  Judge




   Rao

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