Citation : 2022 Latest Caselaw 6465 Chatt
Judgement Date : 21 October, 2022
Page 1 of 2
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 558 of 2022
1.
Krishna Chand Gupta (Since Died) As Per Court Order Dated 04-01-2022 And 08-10-2021 Through Lrs.
1.(A). Ritesh Kumar Gupta S/o Late Krishnachand Gupta Aged About 48 Years R/o Deviganj Road, Sangam Chowk, Ambikapur, District Surguja Chhattisgarh.
1.(B). Smt. Kalpana Gupta D/o Late Krishnachand Gupta Aged About 58 Years R/o Beside Kanchan Complex, Sadar Road, Ambikapur, District Surguja Chhattisgarh.
1.(C). Nisha Gupta D/o Late Krishnachand Gupta Aged About 55 Years R/o Gondpara, Near Sitaram Temple, Bilaspur, District Bilaspur Chhattisgarh.
1.(D). Rajkumari Devi W/o Late Krishnachand Gupta Aged About 81 Years R/o Deviganj Road, Sangam Chowk, Ambikapur, District Surguja Chhattisgarh.
2. Pramod Kumar Gupta S/o Keshav Prasad Gupta Aged About 40 Years R/o Village Ramanujganj, Tahsil Ramanujganj, District Surguja Chhattisgarh.
3. Vinod Kumar Gupta S/o Keshav Prasad Gupta Aged About 37 Years R/o Village Ramanujganj, Tahsil Ramanujganj, District Surguja Chhattisgarh.
4. Smt. Manju Gupta D/o Keshav Prasad Gupta Aged About 35 Years R/o Village Ramanujganj, Tahsil Ramanujganj, District Surguja Chhattisgarh.
---- Applicants Versus
1. Indravati Gupta (Died And Deleted) As Per Court Order Dated 04-01-2022 And 08-10-2021.
2. Shashikala Gupta D/o Late Laxmi Prasad Gupta Aged About 45 Years R/o Professor Colony, K.C. Road, Aara, District Bhojpur (Bihar).
3. Somvati Gupta D/o Late Laxmi Chand Gupta Aged About 42 Years R/o Village Kevra, Tahsil Pratappur, District Surguja Chhattisgarh.
4. Sudha Gupta D/o Late Laxmi Chand Gupta Aged About 38 Years At Present R/o B-81/4, Napr, Township Narora, District Buland Shahar, Bihar.
5. Saroj Gupta D/o Late Laxmi Chand Gupta Aged About 36 Years R/o Maulabag, Aara, District Bhojpur, Bihar.
6. Sweta Gupta D/o Late Laxmi Chand Gupta Aged About 28 Years R/o Tilak Manjhi, Jail Road, Bhagalpur, District Bhagalpur, Bihar.
7. State Of Chhattisgarh Through Collector, Surguja, Chhattisgarh (Ambikapur).
---- Non-applicants
For State : Mr. R.M. Solapurkar, Government Advocate
Hon'ble Shri Justice Narendra Kumar Vyas Order on Board
21.10.2022
1. This is an office reference.
2. This Misc. Civil Case has been filed for deletion of appellant No. 5 in the array of cause title of order dated 12.10.2022 in First Appeal No. 100 of 2005.
3. The record would show that the name of appellant No. 5 (Nisha Gupta) has been named twice in the array of cause title as appellant No. 1(C) and appellant No. 5, whereas both are one and same.
4. Accordingly, the Misc. Civil Case is allowed. Appellant No. 5 is deleted in the array of cause title of order dated 12.10.2022 in First Appeal No. 100 of 2005. Rest of the judgment and decree passed by this Court shall remain intact.
5. Misc. Civil Case disposed off accordingly.
Sd-
(Narendra Kumar Vyas) Judge kishore
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