Smt. Khemlata Chouhan vs Ratan Lal
2022 Latest Caselaw 6433 Chatt

Citation : 2022 Latest Caselaw 6433 Chatt
Judgement Date : 20 October, 2022

Chattisgarh High Court

Smt. Khemlata Chouhan vs Ratan Lal on 20 October, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                           FAM No. 11 of 2015
                 Smt. Khemlata Chouhan Versus Ratan Lal




20/10/2022           Mr. Rajesh Jain & Mr. Nitansh Jaiswal, Advocates for
               the appellant.

                     Mr. Paras Mani Shriwas, counsel for the respondent.

Arguments heard.

Reserved for Judgment.

                          Sd/-                     Sd/-
                     (Goutam Bhaduri)         (Radhakishan Agrawal)
                          Judge                     Judge




  Akhilesh

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