Smt. Subhashani Gupta vs Ramesh Gupta
2022 Latest Caselaw 6332 Chatt

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                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet
                                   Cr.Rev. No. 705 of 2022

                 Smt. Subhashani Gupta & Another Versus Ramesh Gupta




17/10/2022         Ms. Itu Rani Mukherjee, Advocate for the applicants.

                   Mr. Vikrant Pillay, Advocate for the respondent.

Parties are directed to file affidavits according to the judgment of Hon'ble

Supreme Court in the matter of Rajnesh vs. Neha & Anr., Criminal Appeal No.

730 of 2020 (Arising out of SLP (Crl.) No. 9503 of 2018, Decided on

November 4, 2020. within two weeks.

List this case thereafter.

Sd/-

(Rakesh Mohan Pandey) Judge

vatti