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Smt. Pushpanjali Tamboli vs Satish Kumar Tamboli
2022 Latest Caselaw 6173 Chatt

Citation : 2022 Latest Caselaw 6173 Chatt
Judgement Date : 10 October, 2022

Chattisgarh High Court
Smt. Pushpanjali Tamboli vs Satish Kumar Tamboli on 10 October, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                             FAM No. 116 of 2018
             Smt. Pushpanjali Tamboli Versus Satish Kumar Tamboli




10/10/2022             Mr. R.K. Pali, counsel for the appellant.

                       Ms. Vijaya Laxmi Shroff, counsel for the respondent.

Arguments heard.

Reserved for Judgment.

                             Sd/-                     Sd/-
                       Goutam Bhaduri           Radhakishan Agrawal
                            Judge                    Judge




  Akhilesh
  

 
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