S K S Ispat And Power Ltd vs Chhattisgarh State Electricity ...
2022 Latest Caselaw 7032 Chatt

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                               WPC No. 36 of 2017
                            S K S Ispat and Power Ltd.
                                        Versus
           Chhattisgarh State Electricity Regulatory Commission & Others



22/11/2022         Heard Mr. Ankit Singhal, learned counsel for the petitioner.

               Also heard Mr. Anand K. Ganeshan along with Mr. Anumeh

               Shrivastava, learned counsel, appearing for respondent No.1,

Mr. Gagan Tiwari, learned Deputy Government Advocate,

appearing for respondent No.2 and Mr. Govind Ram Miri, learned

senior counsel assisted by Mr. K.R. Nair and Dr. Veena Nair,

learned counsel, appearing for respondent Nos. 3 & 4. None

appears for the respondent No.5.

Considerable hearing had taken place.

In order to enable the Court to peruse some judgments

which are submitted during the course of arguments, it is

considered appropriate to direct the Registry to list this case

again on 03.12.2022 as a part-heard case on top of the list.

Ordered accordingly.

List on 03.12.2022 as a part-heard case.

                            Sd/-                                  Sd/-
                  (Arup Kumar Goswami)                     (Sanjay Agrawal)
                       Chief Justice                             Judge

 Chandra