Citation : 2022 Latest Caselaw 7028 Chatt
Judgement Date : 22 November, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
S.A. No. 584 of 2003
Narayan Versus Guranjan (dead) Through Lr's & Ors.
Shri Amit Sharma counsel on behalf of Shri M.D. Sharma, counsel for the
22/11/2022
appellant.
Shri J.K. Shastry, counsel for respondent No.1(a) to 1(f) and 2(a) to 2(c).
Shri R.M. Solapurkar, G.A. for the State.
Arguments on behalf of the appellant has been concluded and file detail synopsis.
Shri J.K. Shastry concluded argument and is directed to place their detail synopsis within one week.
Arguments heard reserve for judgment and order.
Sd/-/--
(Narendra Kumar Vyas) Judge
Ashish
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