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Santosh Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 6905 Chatt

Citation : 2022 Latest Caselaw 6905 Chatt
Judgement Date : 17 November, 2022

Chattisgarh High Court
Santosh Sahu vs State Of Chhattisgarh on 17 November, 2022
                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                                  CRA No. 221 of 2021

                        Santosh Sahu Versus State Of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Rakesh Mohan Pandey




17.11.2022     Ms. Indira Tripathi, counsel for the appellant.

               Mr. Ajay Chandra, counsel for the objector.

               Mr. Afroz Khan, PL for the State / respondent.

Argument heard.

Reserved for judgment.

                          Sd/-                                       Sd/-
                   (Sanjay K. Agrawal)                     ( Rakesh Mohan Pandey )
                         Judge                                      Judge




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