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State Of Chhattisgarh vs Ishwar Singh And Ors
2022 Latest Caselaw 3237 Chatt

Citation : 2022 Latest Caselaw 3237 Chatt
Judgement Date : 4 May, 2022

Chattisgarh High Court
State Of Chhattisgarh vs Ishwar Singh And Ors on 4 May, 2022
               HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                              ACQA No. 129 of 2010

               State Of Chhattisgarh Versus Ishwar Singh And Ors.

Division Bench :-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Smt. Justice Rajani Dubey




  04/05/2022         Ms. Prachi Mishra, Addl. Adv. Gen. for the State.

                     Smt. Indira Tripathi, counsel for the respondents.

Against the impugned judgment, Ishwar and others, have also preferred appeal bearing Cr.A.No.1072/2008, but being a single bench matter, is not listed today. Since both the appeals have arisen out of a common impugned judgment, it would be appropriate to hear both the appeals analogously.

List both the appeals before appropriate Bench in the next week with the leave of Hon'ble the Chief Justice.

                              Sd/-                             Sd/-         -
                     ( Sanjay K. Agrawal)                  (Rajani Dubey)
                             Judge                             Judge




     Deepti
 

 
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