Chattisgarh High Court
M/S Pawan Kumar Chandrakar vs Indira Gandhi Krishi ... on 31 March, 2022
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HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 1610 of 2022
M/s J P S Construction A Partnership Firm Through- Partner Jitendra Kumar
Sahu, S/o Shri Nathuram Sahu, Age 47 Years, Office Address A-8, Century
Colony, Deendayal Upadhyay Nagar, Near Pt. Ravishankar University Raipur,
Chhattisgarh
---- Petitioner
Versus
1. Indira Gandhi Krishi Vishwavidyalaya Raipur Through- Registrar, Krishak
Nagar, Labhandi Raipur, District- Raipur (C.G.)
2. Vice Chancellor Indira Gandhi Krishi Vishwavidyalaya, Krishak Nagar Labhandi
Raipur, District- Raipur (C.G.)
3. Registrar (President Tender Committee) Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District- Raipur (C.G.)
4. Comptroller(Member Tender Committee) Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District- Raipur (C.G.)
5. Dean, FAE, (Member Tender Committee) Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District- Raipur (C.G.)
6. Professor And Head, Fmpe (Member Tender Committee) Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar Labhandi Raipur, District- Raipur (C.G.)
7. Superintendent Physical Plant Indira Gandhi Krishi Vishwavidyalaya, Krishak
Nagar Labhandi Raipur, District- Raipur (C.G.)
---- Respondents
WPC No. 1612 of 2022
M/s Pawan Kumar Chandrakar Through Proprietor Pavan Kumar Chandrakar,
S/o Late Shri Shyam Shanker Chandrakar, Age 50 Years, Office Address Main
Road Keshkal, Keshkal, District Kondagaon Chhattisgarh
---- Petitioner
Versus
1. Indira Gandhi Krishi Vishwavidyalaya, Raipur Through Registrar, Krishak Nagar,
Labhandi Raipur, District Raipur Chhattisgarh
2. Vice- Chancellor, Indira Gandhi Krishi Vishwavidyalaya, Krishak Nagar
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Labhandi Raipur, District Raipur Chhattisgarh
3. Registrar (President Tender Committee), Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District Raipur, Chhattisgarh
4. Comptroller, (Member Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar, Labhandi Raipur, District Raipur Chhattisgarh
5. Dean, Fae, (Member Tender Committee), Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District Raipur Chhattisgarh
6. Professor And Head, Fmpe (Member Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar, Labhandi Raipur, District Raipur Chhattisgarh
7. Superintendent Physical Plant, Indira Gandhi Krishi Vishwavidyalaya, Krishak
Nagar, Labhandi, Raipur, District Raipur Chhattisgarh
---- Respondents
WPC No. 1613 of 2022
M/s Pawan Kumar Chandrakar Through Proprietor Pavan Kumar Chandrakar,
S/o Late Shri Shyam Shanker Chandrakar, Age 50 Years, Office Address Main
Raod Keshkal, Keshkal, District- Kondagaon, Chhattisgarh
---- Petitioner
Versus
1. Indira Gandhi Krishi Vishwavidyalaya Raipur Through Registrar, Krishak Nagar,
Labhandi Raipur, District- Raipur, Chhattisgarh
2. Vice-Chancellor, Indira Gandhi Krishi Vishwavidyalaya, Krishak Nagar Labhandi
Raipur, District- Raipur, Chhattisgarh
3. Registrar ( President Tender Committee), Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District- Raipur, Chhattisgarh
4. Comptroller, ( Memmber Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar Labhandi Raipur, District- Raipur, Chhattisgarh
5. Dean, Fae, ( Member Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar, Labhandi Raipur, District- Raipur,
Chhattisgarh
6. Professor And Head, Fmpe ( Member Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar, Labhandi Raipur, District- Raipur,
Chhattisgarh
7. Superintendent Physical Plant, Indira Gandhi Krishi Vishwavidyalaya, Krishank
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Nagar, Labhandi Raipur, District- Raipur, Chhattisgarh
---- Respondents
WPC No. 1615 of 2022
M/s JPS Construction Through Partner Jitendra Kumar Sahu, S/o Shri
Nathuram Sahu, Age 47 Years, Office Address A-8, Century Colony, Deendayal
Upadhyay Nagar, Near Pt. Ravishankar University Raipur, Chhattisgarh.
---- Petitioner
Versus
1. Indira Gandhi Krishi Vishwavidyalaya Raipur Through Registrar, Krishak Nagar,
Labhandi Raipur, District Raipur, Chhattisgarh.
2. Vice -Chancellr, Indira Gandhi Krishi Vishwavidyalaya, Krishak Nagar Labhandi
Raipur, District Raipur, Chhattisgarh.
3. Registrar (President Tender Committee),) Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District Raipur, Chhattisgarh.
4. Comptroller, (Member Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar Labhandi Raipur, District Raipur, Chhattisgarh.
5. Dean, Fae, (Member Tender Committee), Indira Gandhi Krishi Vishwavidyalaya,
Krishak Nagar Labhandi Raipur, District Raipur, Chhattisgarh.
6. Professor And Head, Fmpe (Member Tender Committee), Indira Gandhi Krishi
Vishwavidyalaya, Krishak Nagar Labhandi Raipur, District Raipur, Chhattisgarh.
7. Superintendent Physical Plant, Indira Gandhi Krishi Vishwavidyalaya, Krishak
Nagar Labhandi Raipur, District Raipur, Chhattisgarh.
---- Respondents
For Petitioners : Shri Ashish Surana, Advocate
For Respondents : Shri Shashank Thakur, Advocate
Hon'ble Shri Justice Goutam Bhaduri
Hon'ble Shri Justice Sanjay S. Agrawal
Judgment on Board
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Per Goutam Bhaduri, J.
31/03/2022
Heard.
1. Learned counsel for the petitioners would submit that despite the petitioners'
were qualified as L-1 bidder, the agreement and the work orders were not
issued, as such the petitions were filed.
2. Learned counsel for the respondents, intervened in the matter and would
submit that the entire tender process wherein petitioners were L-1 bidders has
been cancelled and the fresh tenders notices have been invited.
3. In such development of the facts, any adjudication would be of no consequence
as entire tender on which petitioners based their cause of action has been
cancelled, therefore, the petitions have become infructuous. The petitioners
shall have the liberty to avail the appropriate remedy in view of such
cancellation.
4. With the aforesaid observation, the writ petitions stand disposed of.
Sd/- Sd/-
(Goutam Bhaduri) (Sanjay S. Agrawal)
Judge Judge
Ashu
