Citation : 2022 Latest Caselaw 1484 Chatt
Judgement Date : 22 March, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
SA No. 436 of 2012
Jamuna Devi Versus Suresh Kumar Agrawal And Anr.
22.03.2022 Shri B.P. Gupta, counsel for the appellants.
Shri Hari Agrawal, counsel for respondent No. 1.
Shri Ravi Maheshwari, Panel Lawyer for the State. Arguments heard. Reserved for judgment.
Sd/-
(Narendra Kumar Vyas) JUDGE Deshmukh
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