Rajesh Dhingra vs Vijay Kumar Dhavale
2022 Latest Caselaw 1453 Chatt

Citation : 2022 Latest Caselaw 1453 Chatt
Judgement Date : 21 March, 2022

Chattisgarh High Court

Rajesh Dhingra vs Vijay Kumar Dhavale on 21 March, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            ACQA No.24 of 2011
                 Rajesh Dhingra Versus Vijay Kumar Dhawale


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21/03/2022         Shri Ashish Surana, Counsel for the Appellant.

                   Shri Arvind Shrivastava, Counsel for the Respondent.

Heard both the parties.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

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