Bisahu Ram vs Ashok Kumar Vaihnav(Died) ...
2022 Latest Caselaw 1452 Chatt

Citation : 2022 Latest Caselaw 1452 Chatt
Judgement Date : 21 March, 2022

Chattisgarh High Court

Bisahu Ram vs Ashok Kumar Vaihnav(Died) ... on 21 March, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                        FA No. 91 of 2018

                    Bisahu Ram Versus Ashok Kumar Vaihnav(died) Through Lrs




21.03.2022     Shri Somnath Verma, counsel for the appellants.
               Shri Rajkumar Pali, counsel for respondent No. 1.

Shri Shailendra Shukla and Shri Arjit Tiwari, counsel for respondent No. 2. Shri A.K. Mishra, Government Advocate for the State. Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) JUDGE Deshmukh

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