State Of C.G vs G.K. Arya Gopi Kishan Arya And ...
2022 Latest Caselaw 1343 Chatt

Citation : 2022 Latest Caselaw 1343 Chatt
Judgement Date : 15 March, 2022

Chattisgarh High Court

State Of C.G vs G.K. Arya Gopi Kishan Arya And ... on 15 March, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                    CRA No. 419 of 2009

                      Sukhdeo Majumdar Versus State Of Chhattisgarh

                               ACQA/100/2009,CRA/426/2009




15/03/2022

Mr. Prafull N. Bharat, Senior Advocate along with Mr. Anil S. Pandey

and Mr. D.N. Prajapati, counsel for the respective appellants.

Mr. Kashif Shakeel, Dy. A.G. for the State.

Arguments heard.

Reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Ravi

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