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Smt. Sarojani Gupta vs Smt. Aruna Chandravanshi
2022 Latest Caselaw 1292 Chatt

Citation : 2022 Latest Caselaw 1292 Chatt
Judgement Date : 11 March, 2022

Chattisgarh High Court
Smt. Sarojani Gupta vs Smt. Aruna Chandravanshi on 11 March, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                                SA No. 83 of 2022
              Smt. Sarojani Gupta Versus Smt. Aruna Chandravanshi




11.03.2022

Mr. Anurag Dayal Shrivastava, Advocate for the appellant/s.

Mr. Sanjeev Kumar Agrawal, PL for theState.

Heard on I.A. No. 01/2022 for exemption.

On due consideration, I.A. No. 01/2022 is allowed.

Appellants are exempted from filing the last page of judgment and decree dated 23.02.2015.

List this case on 15.03.2022.

Sd/-

(Narendra Kumar Vyas) Judge

Santosh

 
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