Buchhiraju Indukuri And Anr vs State Of Chhattisgarh
2022 Latest Caselaw 1233 Chatt

Citation : 2022 Latest Caselaw 1233 Chatt
Judgement Date : 9 March, 2022

Chattisgarh High Court

Buchhiraju Indukuri And Anr vs State Of Chhattisgarh on 9 March, 2022

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                               CRA No. 965 of 2014

             Buchhiraju Indukuri And Anr. Versus State Of Chhattisgarh




09/03/2022

Shri Devershi Thakur, counsel for the appellant/s.

Shri Sudeep Verma, G.A. for the State.

Arguments heard.

Judgment reserved.

Parties are at liberty to submit written synopsis by tomorrow.

                              Sd/-                              Sd/-          -
                     ( Sanjay K. Agrawal)                   (Rajani Dubey)
                             Judge                              Judge




   Deepti

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