Kavita Sahu vs State Of Chhattisgarh
2022 Latest Caselaw 1123 Chatt

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                 CRA No. 1261 of 2016
                Kavita Sahu & Others Versus State of Chhattisgarh



02/03/2022         Mr. Mateen Siddiqui, counsel for appellant No. 01.

                   Mr. Tarendra Kumar Jha, counsel for appellant No. 03.

                   Mr. Kalptaru Raut, Advocate with Mr. Sunil Verma, counsel for
             appellant No. 04.

                   Ms. Madhunisha Singh, Dy. A.G. for the State/respondent.

Appellant No. 02 namely Hemant Das died on 13.08.2017 as per the report of Office of the Jail Superintendent, Central Jail, Raipur (C.G.) dated 15.02.2022.

Arguments heard.

Reserved for judgment.

                             Sd/-                               Sd/-

                       (R.C.S. Samant)                  (Arvind Singh Chandel)
                             Judge                              Judge




   Vasant