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Kunti Sahu vs Anil Sahu
2022 Latest Caselaw 4122 Chatt

Citation : 2022 Latest Caselaw 4122 Chatt
Judgement Date : 29 June, 2022

Chattisgarh High Court
Kunti Sahu vs Anil Sahu on 29 June, 2022
                HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                              FA (MAT) No.81 of 2022

                           Kunti Sahu Versus Anil Sahu



29/06/2022          Shri Bhaskar Payashi, Counsel for the appellant.

                    Shri Amit Patel, Counsel for the respondent.

Heard.

This is an admitted appeal.

Also heard on I.A. No.1, which is an application for stay.

On due consideration, it is directed that the effect and operation of the judgment and decree dated 11.04.2022 passed by Family Court, Baloda Bazar in Civil Suit HMA No.31A/2020 shall remain stayed till the next date of hearing.

Paper-book be filed in accordance with the High Court Rules, 2007 within a period of six weeks.

List it for final hearing.

Certified copy as per rules.

                       SD/-                                        SD/-

                  (Goutam Bhaduri)                            (Rajani Dubey)
                     Judge                                        Judge



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