Satya Gupta vs State Of Chhattisgarh
2022 Latest Caselaw 4121 Chatt

Citation : 2022 Latest Caselaw 4121 Chatt
Judgement Date : 29 June, 2022

Chattisgarh High Court

Satya Gupta vs State Of Chhattisgarh on 29 June, 2022

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                               WA No. 284 of 2022
                Satya Gupta Versus State of Chhattisgarh & Others



29/06/2022        Heard Mr. Sumit Singh, learned counsel for the appellant. Also

             heard Mr. Jitendera Pali, learned Deputy Advocate General, appearing

             for respondent Nos. 1 & 2, Dr. Sudeep Agrawal, learned counsel,

appearing for respondent No.3 and Mr. Anish Tiwari, learned counsel,

appearing for respondent No.4.

As agreed upon by learned counsel for the parties, the matter is

finally heard.

Judgment reserved.

                      Sd/-                                      Sd/-
             (Arup Kumar Goswami)                      (Parth Prateem Sahu)
                   Chief Justice                              Judge




  Chandra

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