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Umashankar vs Baraturam And Ors
2022 Latest Caselaw 4106 Chatt

Citation : 2022 Latest Caselaw 4106 Chatt
Judgement Date : 29 June, 2022

Chattisgarh High Court
Umashankar vs Baraturam And Ors on 29 June, 2022
                                                                            1


                                                                       NAFR
            HIGH COURT OF CHHATTISGARH, BILASPUR
                               SA No. 225 of 2013
• Umashankar S/o Kamta Prasad Tiwari Aged About 75 Years R/o
  Vindhyachal Bhawan, Power House Road, Ramabai Ward, Gondiya, Civil
  And Revenue Distt. Gondiya Maharashtra, Maharashtra
                                                                ----Appellant.


                                  Versus
     Baraturam S/o Kanwal Singh Aged About 50 Years Dead/deleted, R/o
     Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil
     Distt. Durg C.G., Chhattisgarh (dead and deleted)
1.

Kunjbati D/o Faqeer Halba Aged About 30 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

2. Tijiya Bai D/o Faqeer Halba Aged About 40 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

3. Shailendri W/o Faqeer Halba Aged About 60 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

4. Bandeshee Halba W/o R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

5. Gangaram S/o Bisaal Halba Aged About 35 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

6. Mangali Bai Halba S/o Aged About 37 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

7. Bismatbai Halba S/o Aged About 34 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

8. Savitri Bai Halba S/o Aged About 33 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

9. (A) Aganu Ram S/o Kripa Ram Aged About 38 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh (B) Sagan Ram S/o Kripa Ram Aged About 26 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh ( C ) Hameer S/o Kripa Ram Aged About 26 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

10.Nirmal Ram S/o Sonau Halba Aged About 45 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

11.Tularam Halba S/o Aged About 35 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G.,

District : Durg, Chhattisgarh

12.Rewati Bai Halba S/o Aged About 28 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

13.Vijayee Bai D/o Parau Halba Aged About 38 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

14.Rambati W/o Late Parau Halba Aged About 60 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

15.Bejuram S/o Sonau Halba Aged About 45 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

16.(A) Paalit S/o Kunwar Singh Aged About 34 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh (B) Teeka Ram S/o Kunwar Singh Aged About 26 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

17.Saamaliya S/o Binjhawar Halba Aged About 36 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

18.Gorelal S/o Binjhawar Halba Aged About 34 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

19.Binda Bai W/o Late Guhari Halba Aged About 60 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

20.Deval Singh S/o Guhari Halba Aged About 40 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

21.Tilak S/o Mansharam Halba Aged About 45 Years R/o Dhotimtola, Tahsil Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh.

22.Hiraman S/o Mansharam Halba Aged About 28 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

23.Panwara Bai Halba Aged About 44 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

24.Tiloka Bai Halba Aged About 35 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

25.(A) Bhooshan Paras Ram Halba Aged About 30 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh (B) Latkhor S/o Paras Ram Halba Aged About 25 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

( C ) Kaushar S/o Paras Ram Halba Aged About 19 Years R/o Dhotimtola, Tah. Balod, Distt. Durg C.G. Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

26.Amaru S/o Budhram Halba Aged About 47 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

27.Sakha Ram S/o Kangaloo Halba Aged About 60 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

28.Rattiram S/o Kangaloo Halba Aged About 48 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

29.Ghasiya S/o Dariyav Halba Aged About 22 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

30.Gaitram S/o Ram Dayal Halba Aged About 38 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

31.Naahro Bai D/o Ram Dayal Halba Aged About 40 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

32.Kunti Bai D/o Ram Dayal Halba Aged About 35 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

33.Keshar Bai D/o Ram Dayal Halba Aged About 38 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

34.Nemichand S/o Ujiyaar Halba Aged About 40 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

35.Savit Ram S/o Parasram Halba Aged About 50 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

36.Agrahitz S/o Kanwal Singh Halba Aged About 50 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

37.Ram Prasad S/o Kanwal Singh Halba Aged About 45 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

38.Kalabati D/o Dukhu Ram Halba Aged About 35 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

39.Gomati D/o Dukhu Ram Halba Aged About 32 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

40.Kamla D/o Dukhu Ram Halba Aged About 30 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

41.Dulasiya D/o Dukhu Ram Halba Aged About 29 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now

Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

42.Yasoda Bai W/o Late Murahu Halba Aged About 50 Years R/o Dhotimtola, P.H. No. 24, R.N.M. Dallirajhara, Tah. Balod, Distt. Durg C.G., Now Revenue Distt. Balod, Civil Distt. Durg C.G., District : Durg, Chhattisgarh

43.State Of Chhttisgarh W/o Thru- The Collector, Distt. Durg Now Distt.

      Balod, District : Balod, Chhattisgarh           ---- Respondents



For Appellants            :      None.
For State                 :      Mr. Chitrendra Singh, PL


                      Hon'ble Shri Justice Narendra Kumar Vyas
                          Oral Judgment on Board

29-06-2022

1. On earlier occasion ie.., on 29-4-2022 when the case was called for hearing none appeared on behalf of the appellant nor any representation was made on his behalf, therefore, this Court vide its order dated 29-4-2022 issued a fixed date SPC to the appellant and in pursuance thereof, bailiff's report has been received wherein it has been stated that the appellant died on 3- 12-2020 and the daughter of the appellant has received the notice, therefore, it is returned with endorsement that the appellant has expired. It further shows that the notice has been served on 7-6-2022. Despite service of notice, no one has appeared on behalf of the appellant and legal representatives of the deceased appellant have also not filed any application before this court to prosecute the present appeal.

2. In view of the above, this court has no other option except to dismiss the appeal.

3. Accordingly, the instant second appeal is dismissed for want of

prosecution. Sd/-

(Narendra Kumar Vyas) Judge

Raju

 
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