Ku. Veena Pal vs Sri Sankara Edu. Socety And Ors
2022 Latest Caselaw 4096 Chatt

Citation : 2022 Latest Caselaw 4096 Chatt
Judgement Date : 28 June, 2022

Chattisgarh High Court

Ku. Veena Pal vs Sri Sankara Edu. Socety And Ors on 28 June, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                    WPS No.6540 of 2010
                Ku. Veena Pal Versus Sri Sankara Education Society and ors.




28/06/2022         Mr. Chetan Singh Chauhan Advocate on behalf of Mr. Ashish Surana,
             Counsel for the Petitioner.

                   Mr. Vipin Tiwari, Counsel for Respondent No.1.

None for Respondents No. 2 & 3.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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