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Jay Singh Nag vs The State Of M.P
2022 Latest Caselaw 3799 Chatt

Citation : 2022 Latest Caselaw 3799 Chatt
Judgement Date : 15 June, 2022

Chattisgarh High Court
Jay Singh Nag vs The State Of M.P on 15 June, 2022
                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                     Order Sheet

                                 CRA No. 2021 of 1998

               Jai Singh Nag Versus State of MP (Now Chhattisgarh)



15.06.2022

Mr. H. B. Agrawal, learned Sr. Advocate assisted by Mr. Amit Tirkey, counsel for the Appellant.

Mr. Neeraj Pradhan, PL for the State.

Argument heard.

Reserved for judgment.

Sd/-

(Rajani Dubey) Judge

V/-

 
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