Citation : 2022 Latest Caselaw 3741 Chatt
Judgement Date : 14 June, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2521 of 2022
Surabhi Yadav Versus Government Bilasa Girls Post Graduate College
14.06.2022
Shri Saket Pandey, Counsel for Petitioner.
Learned counsel for petitioner prays that the matter may be taken up in the next week enabling him to produce certain judgments on identical issue.
List this case in the next week.
Sd/-
(P. Sam Koshy) JUDGE
J.
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